The Chief Engineer Construction ... vs Mustafa Ayub Patel And Ors
2024 Latest Caselaw 24013 Bom

Bombay High Court

The Chief Engineer Construction ... vs Mustafa Ayub Patel And Ors on 14 August, 2024

                                -2-
                                                     ca8517.24.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

              954 CIVIL APPLICATION NO. 8518 OF 2024
                      IN FAST/14647/2024 WITH
               CIVIL APPLICATION NO. 8520 OF 2024 IN
                       FAST/14650/2024 WITH
               CIVIL APPLICATION NO. 8522 OF 2024 IN
                          FAST/14644/2024

The Chief Engineer
Construction Central Railway Solapur          ....Applicant

VERSUS

Mustafa Ayub Patel & others                   .....Respondents

.....
Mr. A. D. Soman, Advocate for Applicant.
Mr. K.B. Jadhavar, AGP for the State.

                              CORAM : S. G. CHAPALGAONKAR, J.

DATE :14th AUGUST, 2024. PER COURT :

1. Heard.

2. Issue notice to the Respondents returnable on 09.10.2024.

Learned AGP waives service of notice on behalf of Respondent Nos. 2

and 3.

3. Till then, there would be ad-interim stay to the judgment and

award under challenge subject to condition that Appellant deposits

ca8517.24.odt

entire amount of award with the Registry of this Court within a

period of 8 weeks.

( S. G. CHAPALGAONKAR) Judge

dyb