Rohit Satindra Sharma vs The State Of Maharashtra And Anr
2024 Latest Caselaw 23993 Bom

Bombay High Court

Rohit Satindra Sharma vs The State Of Maharashtra And Anr on 14 August, 2024

Bench: A. S. Gadkari, Neela Gokhale

                Osk                                                               209-Wp-2866-2019.doc



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           CRIMINAL APPELLATE JURISDICTION

                                     CRIMINAL WRIT PETITION NO. 2866 OF 2019

                Rohit Satindra Sharma                                         ... Petitioner
                         V/s.
                The State of Maharashtra & Anr.                               ... Respondents



                Mr. Hemant Kenjalkar a/w. Mr. Shubham B. Choudhar & Ms. Nikita J. More
                for Petitioner.
                Ms. Madhavi H. Mhatre, A.P.P. for Respondent No.1-State.


                                                        CORAM : A. S. GADKARI AND
                                                                DR. NEELA GOKHALE, JJ.

DATE : 14th August 2024.

P.C. :

. Closed for Judgment.

                      ( DR. NEELA GOKHALE, J. )                       ( A.S. GADKARI, J. )




OMKAR      SHIVAHAR

SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2024.08.20 12:37:17 +0530