N. N. Dogra (Deceased) Thr. Lrs. Ajay N. ... vs Mira J. Pahlajani (Deceased) Thr. Lrs. ...
2024 Latest Caselaw 23985 Bom

Bombay High Court

N. N. Dogra (Deceased) Thr. Lrs. Ajay N. ... vs Mira J. Pahlajani (Deceased) Thr. Lrs. ... on 14 August, 2024

                                                                                Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 617 OF 2018

 N. N. Dogra (deceased) Thr. Lrs. Ajay N. Dogra....APPLICANT
              V/S
 Mira J. Pahlajani (deceased) Thr. Lrs. And Ors.
                                              ....RESPONDENT

WITH CIVIL REVISION APPLICATION NO. 618 OF 2018

N. N. Dogra (deceased) Thr. Lrs. Ajay N. Dogra....APPLICANT V/S Mra J. Pahlajani (deceased) Thr. Lrs. And Ors.....RESPONDENT

Mr. Herbert A. Noronha for Applicant Mr. Shailendra S Kanetkar a/w Mr. Yash Deval for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 14th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )