The Cidco Office Aurangabad vs Dipak Digamber Pande And Ors
2024 Latest Caselaw 23854 Bom

Bombay High Court

The Cidco Office Aurangabad vs Dipak Digamber Pande And Ors on 13 August, 2024

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

           966 CIVIL APPLICATION NO. 8365 OF 2024
                      IN FAST/17256/2024

                   The Cidco Office Aurangabad
                              VERSUS
               Dipak Digamber Pande And Ors
                              ...
Advocate for Applicant : Mr. Deshmukh Shambhuraje V
AGP for Respondents: R.R. Tandale
                              ...
                    CORAM : S. G. CHAPALGAONKAR, J.

                      Dated     : August 13, 2024

PER COURT :-
1.      Heard.


2.      Issue    notice to the Respondents, returnable on

8.10.2024. Learned AGP waives notice for respondent State.

3. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits 70% of the awarded amount with the Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

aaa/-