Kapildav Chugh vs State Of Maharashtra
2024 Latest Caselaw 23810 Bom

Bombay High Court

Kapildav Chugh vs State Of Maharashtra on 13 August, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                               (18)ALP-46-2024.doc


         rajshree


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CRIMINAL APPELLATE JURISDICTION
                                   APPLICATION FOR LEAVE TO APPEAL (PVT) NO.46 OF 2024
                                                                   WITH
                                                 INTERIM APPLICATION NO.2150 OF 2024
                                                                       IN
                                   APPLICATION FOR LEAVE TO APPEAL (PVT) NO.46 OF 2024\
                              Kapildev Chugh                                     ]       ..       Appellant
                                      vs.
                              State of Maharashtra                               ]       ..       Respondent

Mr.Kapildev Chugh, Appellant in person. Mr.Manoj Khatri (Through VC) for Respondent Nos.2 and 3. Ms.S.S. Kaushik, APP for the State.

                                                            CORAM : BHARATI DANGRE &
                                                                    MANJUSHA DESHPANDE, JJ

                                                            DATE   :        13th AUGUST, 2024.

                              P.C.

                              1]      In furtherance of the order passed by the Registrar Judicial

permitting Mr.Kapil Chug to argue the Appeal in person, we have heard him.

2] In order to appreciate the legality and correctness of the impugned Judgment, we deem it appropriate that he shall place on record the notes of evidence.

Re-notify to 02.09.2024.

RAJSHREE by RAJSHREE

KISHOR Date:

MORE     2024.08.14
          19:17:19 +0530
                              [MANJUSHA DESHPANDE, J ]                           [BHARATI DANGRE, J]