Union Of India Through The General ... vs Tukaram Tolaji Gade And Ors
2024 Latest Caselaw 23734 Bom

Bombay High Court

Union Of India Through The General ... vs Tukaram Tolaji Gade And Ors on 12 August, 2024

                                    {1}
                                                              902 stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


                   CIVIL APPLICATION NO. 8373 OF 2024
                                   IN
                 FIRST APPEAL STAMP NO. 21871 OF 2024

         UNION OF INDIA THROUGH THE GENERAL MANAGER
               CENTRAL RAILWAY MUMBAI AND ORS.
                              VERSUS
                 TUKARAM TOLAJI GADE AND ORS.
                                  ...
                 Mr. A.G. Talhar, DSG for petitioners


                           CORAM : S.G. CHAPALGAONKAR, J.

                             DATE : 12 AUGUST, 2024.


ORDER :

-

Heard Mr. Talhar, learned advocate for petitioner. Issue notice to respondents returnable on 7.10.2024. Till then there shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-