The Executive Engineer Minor ... vs Dhropadabai Vishvnath Kanade Died ...
2024 Latest Caselaw 23730 Bom

Bombay High Court

The Executive Engineer Minor ... vs Dhropadabai Vishvnath Kanade Died ... on 12 August, 2024

                                  {1}
                                                      49 sr.no. stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

               CIVIL APPLICATION NO. 1896 OF 2024
                       IN FAST/32827/2023

  THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION M I
                     AURANGABAD
                                             ....Applicant
                        VERSUS

    DHROPADABAI VISHVNATH KANADE DIED THROUGH LRS
         SUBHASH VISHWANTH KANADE AND ANR
                                        .....Respondent
                                  .....
Advocate for Applicant : Mr. Narwade Vinayak P

                          CORAM : S.G. CHAPALGAONKAR, J.

                            DATE : 12 AUGUST, 2024.

ORDER :

-

Heard.

Issue notice to respondents returnable on 7th October, 2024. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-