Ramesh Krishna Gopnur vs The State Of Maharashtra
2024 Latest Caselaw 23727 Bom

Citation : 2024 Latest Caselaw 23727 Bom
Judgement Date : 12 August, 2024

Bombay High Court

Ramesh Krishna Gopnur vs The State Of Maharashtra on 12 August, 2024

Bench: R.P. Mohite-Dere, Prithviraj K. Chavan

                                                                             Board Sr.No.:-202

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 595 OF 2014

 Ramesh Krishna Gopnur                                  ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

Ms. Laxmi Raman Appointed for Appellant Ms. Gauri S. Rao, APP Mr.A.R.Kapadnis, Amicus Curiae

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 12th August, 2024 P.C. :