Usman Ahmed Noor Attarwala vs Bashir Abdul Gani Fajandar
2024 Latest Caselaw 23724 Bom

Bombay High Court

Usman Ahmed Noor Attarwala vs Bashir Abdul Gani Fajandar on 12 August, 2024

                                                                               Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 405 OF 2024

 Usman Ahmed Noor Attarwala                              ....APPLICANT
            V/S
 Bashir Abdul Gani Fajandar                           ....RESPONDENT

WITH INTERIM APPLICATION NO. 11244 OF 2024 In Civil Revision Application 405 OF 2024

Usman Ahmed Noor Attarwala ....PETITIONER V/S Bashir Abdul Gani Fajandar ....RESPONDENT

Mr. Mayur Khandeparkar a/w Hasan Mushabber, Yohaan Shah i/by Negandhi Shah Himayatullah for Applicant Mr. Surel Shah Senior Advocate a/w Z. A. Jariwala i/by Jariwala Associates for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 12th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )