Plus Bksp Toll Ltd vs Maharashtra State Road Development ...
2024 Latest Caselaw 23692 Bom

Bombay High Court

Plus Bksp Toll Ltd vs Maharashtra State Road Development ... on 12 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                          2-os-comapl-16495-2022.doc

                  Vinaa Khadpe
                    (P.S.)
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS COMMERCIAL DIVISION

 VINA                                   COMMERCIAL APPEAL (L) NO. 16495 OF 2022
 ARVIND
 KHADPE                                                   IN
Digitally signed by
VINA ARVIND                          COMMERCIAL ARBITRATION PETITION NO.371 OF 2017
KHADPE
Date: 2024.08.14
11:15:17 +0530

                             Plus BKSP Toll Ltd.                                       .. Applicant
                             In the matter between :
                             Maharashtra State Road Development
                             Corporation Limited                                       .. Petitioner
                                        Versus
                             Plus BKSP Toll Ltd.                                       .. Respondent
                                                           WITH

                                          COMMERCIAL APPEAL NO. 105 OF 2023
                                                          IN
                                     COMMERCIAL ARBITRATION PETITION NO.371 OF 2017
                                                         WITH
                                        INTERIM APPLICATION (L) NO.3221 OF 2024

                             Maharashtra State Road Development
                             Corporation Limited                              .. Petitioner
                                        Versus
                             Plus BKSP Toll Ltd.                              .. Respondent
                                                         ....................
                              Mr. Aspi Chinoy, Senior Advocate a/w Mr. Rajiv Kumar, Senior
                                Advocate, Mr. Kirtidev G. Munshi, Mr. J. Kapadia, Mr. Tapan
                                Agrawal, Mr. Keshav K. Tripathi and Ms. Jui Parekh, Advocates i/b.
                                Little & Co. for the Applicant in COMAP/105/2023 and for the
                                Respondent in COMAPL/16495/2022.
                              Mr. Zal Andhyarujina, Senior Advocate a/w Mr. Prithvi Sidhu with
                               Ms. Sunaina Sharma, Mr. Yakshay Cheeda with Ms. Ishani
                               Khanvilkar, Advocates i/b. SSB Legal & Advisory for the Petitioner
                               in COMAPL/16495/2022 and for the Respondent in
                               COMAP/105/2023.
                                                                 ...................

                                                                CORAM : A.S. CHANDURKAR &
                                                                        RAJESH S. PATIL, JJ.

                                                                DATE          : 12 AUGUST 2024


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2-os-comapl-16495-2022.doc

P.C.:

1. The submissions of the learned counsel for the parties have

been heard.

2. Written submissions, if any, be filed within one week from

today.

3. The judgment is reserved.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR , J. ]

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