Sunil Vasanji Sangoi vs Ramesh Ravji Chheda Adn Anr
2024 Latest Caselaw 23677 Bom

Bombay High Court

Sunil Vasanji Sangoi vs Ramesh Ravji Chheda Adn Anr on 12 August, 2024

           Digitally
           signed by
           HEMANT
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2024.08.13
           18:48:38
           +0530



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                   H.C. SHIV                                                            501.w16180.24.doc




                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                                     WRIT PETITION STAMP NO.16180 OF 2024

                   Sunil Vasanji Sangoi                              ...Petitioner
                          vs.
                   Ramesh Ravji Chheda & Anr.                        ...Respondents

                                                    WITH
                                     WRIT PETITION STAMP NO.16182 OF 2024

                   Sunil Vasanji Sangoi                              ...Petitioner
                          vs.
                   Mahendra Ravji Chheda & Anr.                      ...Respondents


                   Ms. Gulestan Dubash for the Petitioner.
                   Ms. P.P. Bhosale A.P.P. for the Respondent-State.


                                               CORAM :      SHYAM C. CHANDAK, J.

                                                DATED :     12th AUGUST, 2024

                   P. C. :

                   1)                Not on board. Taken on board in view of praecipe.

                   2)                Heard.

                   3)                Learned Advocate for the Petitioner submitted that in

both Petitions the Petitioner has deposited 50% of the amount

mentioned in the impugned orders. In view thereof, list the matters

on 26th August, 2024.

                   4)                The substantive sentence of imprisonment and fine






H.C. SHIV                                                               501.w16180.24.doc



imposed        on     the      Petitioner-Sunil   Vasanji     Sangoi       in     C.C.

No.7000929/SS/2021 and C.C.No.7000930/SS/2021 by the learned

Metropolitan Magistrate, 70th Court, Mazgaon, Mumbai by its

judgment and order dated 10/04/2024 is suspended, till the next

date.

[SHYAM C. CHANDAK, J.]