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Serum Institue Of India Private Limited ... vs Shri. Prakash S/O Gopalrao Pohare
2024 Latest Caselaw 23666 Bom

Citation : 2024 Latest Caselaw 23666 Bom
Judgement Date : 12 August, 2024

Bombay High Court

Serum Institue Of India Private Limited ... vs Shri. Prakash S/O Gopalrao Pohare on 12 August, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

                                                                    -1-                          5.WP.625.2024.odt


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                      CRIMINAL WRIT PETITION NO. 625 OF 2024
                          Serum Institute of India Pvt. Ltd. & Ors. Vs. Prakash S/o. Gopalrao Pohare
                 **********************************************************************************************
                 Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 **********************************************************************************************
                                        Mr. Anand Jaiswal, Senior Advocate a/b. Mr. R.N. Badhe and Mr. P.M. Pande,
                                        Advocates for the Petitioners.
                                        Mr. Nilesh Ojha, Advocate for the Respondent.

                                                   CORAM : G. A. SANAP, J.

DATED : 12th AUGUST, 2024.

. Learned Senior Advocate for the petitioners submits that he will have to go through the judgments cited by the learned advocate for the respondent. Therefore, he seeks time. Learned Senior Advocate submits that, in this week, he is not available. Therefore, he makes a request for adjournment to 19th August, 2024.

2. Considering the difficulty of the learned Senior Advocate, the learned advocate for the respondent submits that the Court may pass an appropriate order.

3. In view of the above, stand over to 19 th August, 2024.

4. In the meantime, in view of the nature of the order passed, there shall be stay to impugned order dated 2 nd August, 2024, till next date.

(G. A. SANAP, J.) Vijay Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 12/08/2024 20:01:07

 
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