Gajanan S/O Motiram Donge vs The ...
2024 Latest Caselaw 23528 Bom

Bombay High Court

Gajanan S/O Motiram Donge vs The ... on 9 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4101 OF 2021
                              In
                        STAMP NO. OF

 Gajanan S/o Motiram Donge                      ....PETITIONER
             V/S
 The Vice-chairman/member-secretary,scheduled....RESPONDENT

Tribe Caste Certificate Scrutiny Committee, Amravati

PREETI D RANE for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 9th August, 2024 P.C. :

Ms.Preeti Rane Adv. for the petitioner. Ms.T.H.Khan AGP for the respondent. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )