Shree Sai Plast Pvt Ltd vs Prince Pipes And Fittings Ltd
2024 Latest Caselaw 23523 Bom

Bombay High Court

Shree Sai Plast Pvt Ltd vs Prince Pipes And Fittings Ltd on 9 August, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                      Board Sr.No.:-15

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

        INTERIM APPLICATION LODGING NO. 27493 OF 2023
                             In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 27330
                          OF 2023

         Prince Pipes And Fittings Ltd.                        ....PETITIONER
                     V/S
         Shree Sai Plast Pvt. Ltd                            ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 15682 OF 2024 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 27330 OF 2023

Shree Sai Plast Pvt Ltd ....PETITIONER V/S Prince Pipes And Fittings Ltd ....RESPONDENT

Mr. Rashmin Khandekar, a/w Pranav Nair, Adv. Madhu Gadodia, Adv. Anisha Nair, Adv. Prajwal Khoshwaha (through VC), i/b. Anand & Naik Company, for Plaintiff. Mr. Alankar Kirpekar, a/w Shekhar Bhagat, Amit Kukreja, Ayush Tiwari, Chinmay Pagedar, Rajas Panandikar, Adv. Gauri Sansare, i/b. Shekhar Bhagat, for Defendant.

                CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
                DATE :                 9th August, 2024







  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )