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The Dighanchi Vividh Karyakari Seva ... vs The State Of Maharashtra Thr Thr Honble ...
2024 Latest Caselaw 23488 Bom

Citation : 2024 Latest Caselaw 23488 Bom
Judgement Date : 9 August, 2024

Bombay High Court

The Dighanchi Vividh Karyakari Seva ... vs The State Of Maharashtra Thr Thr Honble ... on 9 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

4-WP-3712-17 GROUP.doc                                                Rameshwar Dilwale




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.3712 OF 2017

Kalaskarwadi Vividh Karyakari Seva Sahakari
Sanstha Maryadit and Anr.                                     .. Petitioners

             Vs.
The State of Maharashtra & Ors.                               .. Respondents

                                       WITH
                         CIVIL APPLICATION NO.957 OF 2017

Proposed Kalbhairavnath Vividh Karyakari
Seva Sahakari Sanstha Maryadeet                               .. Applicant

             Vs.
Kalaskarwadi Vividh Karyakari Seva Sahakari
Sanstha Maryadit and Ors.                                     .. Respondents

                                       WITH
                         CIVIL APPLICATION NO.958 OF 2017

Proposed Abasaheb Sarode Vividh
Karyakari Seva Sahakari Sanstha Maryadit                      .. Applicant

             Vs.
Kalaskarwadi Vividh Karyakari Seva Sahakari
Sanstha Maryadit and Ors.                                     .. Respondents


                                  WITH
                    CIVIL APPLICATION NO.959 OF 2017

Proposed Mesaimata Vividh Karyakari
Seva Sahakari Sanstha Maryadit & Ors.                         .. Applicants

             Vs.
Kalaskarwadi Vividh Karyakari Seva Sahakari
Sanstha Maryadit and Ors.                                     .. Respondents


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 4-WP-3712-17 GROUP.doc                                                Rameshwar Dilwale




                                      WITH
                          WRIT PETITION NO.4943 OF 2017

Vijay Namdev Kusekar and Anr.                                 .. Petitioners

                 Vs.
The State of Maharashtra & Ors.                               .. Respondents

                                     WITH
                         WRIT PETITION NO.13990 OF 2023

The Dighanchi Vivid Karyakari Seva Sahakari
Sanstha Maryadit and Anr.                                     .. Petitioners

             Vs.
The State of Maharashtra & Ors.                               .. Respondents
                                       ...

Mr. S. S. Kanetkar with Mr. Yash Dewal, Advocates for petitioners in WP/3712/2017.

Mr. Sagar A. Rane, Advocate for petitioners in WP/4943/2017. Mr. Nilesh Wable with Ms. Rutuja Khatmode i/by Mr. Umesh Mankapure, Advocates for petitioners in WP/13990/2023. Mr. N. C. Walimbe with Ms. Kavita N. Solunke, AGP for Respondent- State.

Mr. Sandesh D. Patil with Mr. Chintan Shah with Mr. Krishnakant Deshmukh, Advocates for respondent no.5. Mr. Ramanand Salunke under Secretary Legal & Mr. Rahul Shinde Desk Officer present in Court.

...

CORAM : A.S. CHANDURKAR & JITENDRA JAIN, JJ DATE : 09TH AUGUST, 2024.

P.C. :

1. The submissions of the learned counsel for the parties have

been heard. The judgment is reserved.

[ JITENDRA JAIN, J. ] [ A.S. CHANDURKAR, J. ]

 
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