The Ex. Engineer Minor Irrigation Div. ... vs Abarao Sadhu Jawale And Ors
2024 Latest Caselaw 23398 Bom

Bombay High Court

The Ex. Engineer Minor Irrigation Div. ... vs Abarao Sadhu Jawale And Ors on 8 August, 2024

                                  -2-
                                                       ca10425.23.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

               995 CIVIL APPLICATION NO. 10436 OF 2023
                          IN FAST/26397/2022

The Ex. Engineer, Minor Irrigation Div
Osmanabad                                         ....Applicant

VERSUS

Abarao Sadhu Jawale
& others                                        .....Respondents
.....
Ms. V. S. Swami, Advocate holding for Mr. M. C. Swami, Advocate for
Applicant
                             CORAM : S. G. CHAPALGAONKAR, J.

                             DATE      :8th AUGUST, 2024.
PER COURT :


1.       Heard.

2. Issue notice to Respondents, returnable on 03.10.2024.

3. There shall be ad-interim stay to the judgment and award

passed by the Reference Court subject to condition that the Appellant

deposits entire awarded amount within a period of eight weeks from

today.

( S. G. CHAPALGAONKAR) Judge dyb