The Indian Card Clothing Co. Ltd vs Mr. Sudam Sakharam Wathare And Ors
2024 Latest Caselaw 23383 Bom

Bombay High Court

The Indian Card Clothing Co. Ltd vs Mr. Sudam Sakharam Wathare And Ors on 8 August, 2024

                                                                              Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7334 OF 2011

 The Indian Card Clothing Co. Ltd                      ....PETITIONER
             V/S
 Mr. Sudam Sakharam Wathare And Ors                  ....RESPONDENT

WITH WRIT PETITION NO. 7856 OF 2005

The Indian Card Clothing Co. Ltd. ....PETITIONER V/S Sudam Sakharam Wathare And Ors. ....RESPONDENT

Mr. Sujeet P Salkar for Petitioner Mr. Rajesh V. Adrekar i/by Mathews Nedumpara for

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 8th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )