Petit Towers Co-Operative Housing ... vs Sir Dinshaw M. Petit And 6 Ors
2024 Latest Caselaw 23380 Bom

Bombay High Court

Petit Towers Co-Operative Housing ... vs Sir Dinshaw M. Petit And 6 Ors on 8 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          61. EXA 320-22 @ connected matters.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   EXECUTION APPLICATION NO. 320 OF 2022

 Petit Towers Co-operative Housing Society Ltd.   ...Applicant
              V/s.
 Sir Dinshaw M. Petiti and Ors.                   ...Respondents
                                 WITH
                   JUDGE'S ORDER NO. 208 OF 2019
                                   IN
               EXECUTION APPLICATION NO.320 OF 2022
                                 WITH
              EXECUTION APPLICATION NO. 2197 OF 2016
                                 WITH
                 CHAMBER SUMMONS NO. 489 OF 2017
                                 WITH
                 CHAMBER SUMMONS NO. 685 OF 2018

 Mr. Vishal Kanade with Ms. Ferzana Behramkamdin and Ms. Pearl
 Majithia i/b FZB and Associates for Applicant in EA 320/22 and for
 Respondent in EA 2197/16.
 Ms. Pooja Khandeparkar wit Ms. Anushka Agarwal i/b Parinam Law
 Associates,Advocate for the original Claimant-Petit Towers CHS.

                           CORAM   :   ABHAY AHUJA, J.

                           DATE    :   8th AUGUST, 2024


 P.C. :

1. This matter has been partly heard, as Mr. Kanade, learned

Counsel appearing for the Applicant has concluded his arguments and

Ms. Khandeparkar, learned Counsel appearing for the Respondents has

commenced her arguments and seeks some time to furnish judgments

in support of her contentions.

61. EXA 320-22 @ connected matters.doc

2. Accordingly, list on 23rd August, 2024 on the supplementary

board.

(ABHAY AHUJA, J.)