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Union Of India, Thr. Defence Secretary ... vs Dr. Rustum Sam Boyce
2024 Latest Caselaw 23312 Bom

Citation : 2024 Latest Caselaw 23312 Bom
Judgement Date : 8 August, 2024

Bombay High Court

Union Of India, Thr. Defence Secretary ... vs Dr. Rustum Sam Boyce on 8 August, 2024

Gayatri Shimpi                                                                 904-CRA-269-2024.docx



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                         CIVIL APPELLATE JURISDICTION

                 CIVIL REVISION APPLICATION NO.269 OF 2024
                                          WITH
                 CIVIL REVISION APPLICATION NO.270 OF 2024


Union of India & Ors.                                                  ....Applicants
      V/s.
Dr. Rustum Sam Boyce                                                   ....Respondent
________________________________________________

None for the Applicants.
Mr. Sheroy M. Bodhanwalla a/w Mr. Akash Singh i/b M.S. Bodhanwalla
& Co., for the Respondent.
________________________________________________


                                        CORAM : SANDEEP V. MARNE, J.
                                          Date     : 8 AUGUST 2024.
P.C. :

1)         Motion is made for speaking to the minutes of the Judgment and

Order dated 5 August 2024 following corrections be carried out in the Judgment and Order.

(i) in title clause as well as paragraph No.2, line No.8, the word 'Rustom' be replaced by the word 'Rustum';

(ii) in paragraph No.1, line No. 8, the date '20 November 2022' be replaced by the date '20 November 2002';

___Page No.1 of 2___ 8 August 2024

Gayatri Shimpi 904-CRA-269-2024.docx

(iii) in paragraph No.27 (iii) the date '4 September 2002' be replaced by the date '4 September 2000'.

2) It is also clarified that the directions in paragraph No.27 (ii) and

(iii) of the operative portion of the order would mean that the interest awarded @ 6 % per annum shall be computed on the amount of mesne profits upto the date of withdrawal from the Small Causes Court.

[SANDEEP V. MARNE, J.]

GAYATRI RAJENDRA RAJENDRA SHIMPI SHIMPI Date:

2024.08.09 11:20:02 +0530

___Page No.2 of 2___ 8 August 2024

 
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