Marine Electricals India Ltd vs Union Of India
2024 Latest Caselaw 23307 Bom

Bombay High Court

Marine Electricals India Ltd vs Union Of India on 8 August, 2024

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                                                        10 wp 3080-24.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
LAXMI
SUBHASH
SONTAKKE                                          WRIT PETITION NO. 3080 OF 2024
Digitally signed by
LAXMI SUBHASH
SONTAKKE
Date: 2024.08.08
23:50:56 +0530
                      Marine Electricals India Ltd.                                       .. Petitioner

                               Versus

                      Union of India & Anr.                                               .. Respondents


                           Adv. Rohan Kadam a/w Nadeem Shama, Rucha Vaidya and Prashant
                           Bothre i/b. Pan India Legal Services LLP for the Petitioner.

                           Adv. Savita Ganoo a/w Sangeeta Yadav and Umesh Gupta for the
                           Respondents.

                                                         CORAM:         B. P. COLABAWALLA &
                                                                       FIRDOSH P. POONIWALLA, JJ.

                                                             DATE:     AUGUST 08, 2024

                      P. C.

1. This matter has been heard from time to time by us. We have

also taken on record the affidavit filed by the Joint Director and Head Office,

MSME-DFO dated 8th August, 2024. We have also heard the learned Counsel

appearing for the Petitioner as well as the learned Counsel appearing for the

Respondents. The judgment is reserved which shall be pronounced in due

course.

AUGUST 08, 2024 Laxmi

10 wp 3080-24.doc

2. This order will be digitally signed by the Private Secretary/

Personal Assistant of this Court. All concerned will act on production by fax

or email of a digitally signed copy of this order.

[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.]

AUGUST 08, 2024 Laxmi