G.M.I.D.C. Aurangabad Through ... vs Ambadas Ganpat Jadhav Died Thr Lrs ...
2024 Latest Caselaw 22946 Bom

Bombay High Court

G.M.I.D.C. Aurangabad Through ... vs Ambadas Ganpat Jadhav Died Thr Lrs ... on 6 August, 2024

                                    {1}
                                                         973 CA 6021.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                  CIVIL APPLICATION NO. 6021 OF 2024
                           IN FAST/8210/2024

         G.M.I.D.C. AURANGABAD THROUGH EXECUTIVE ENGINEER
        IRRIGATION DEPARTMENT M.I. NO.1 AURANGABAD AND ANR
                                                    ....Applicant
                               VERSUS

    AMBADAS GANPAT JADHAV DIED THR LRS MAHADU AMBADAS
                           JADHAV AND ANR
                                                 .....Respondent
                                    .....
Advocate for Applicant : Mr. Patil Vinod Prakash
Adv. for Respondents: Mr D.A. Bide.

                            CORAM : S.G. CHAPALGAONKAR, J.

                              DATE : 6th AUGUST, 2024.


ORDER :

-

1. Heard.

2. Issue notice to respondents returnable on 1st October, 2024.

3. Mr. D.A. Bide, Advocate waives notice for respondents.

4. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicants deposit the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-