Executive Engineer Minor Irrigation ... vs Apparao Sahadeo Chivare
2024 Latest Caselaw 22944 Bom

Bombay High Court

Executive Engineer Minor Irrigation ... vs Apparao Sahadeo Chivare on 6 August, 2024

                                   {1}
                                                          987 stay.no.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                 CIVIL APPLICATION NO. 7885 OF 2024
                          IN FAST/7160/2024

         EXECUTIVE ENGINEER MINOR IRRIGATION DIV. AND ORS
                                                    ....Applicant
                             VERSUS

                      APPARAO SAHADEO CHIVARE
                                                        .....Respondent
                                  .....
Advocate for Applicant : Mr. Reddy Ranjana D




                           CORAM : S.G. CHAPALGAONKAR, J.

                             DATE : 6th AUGUST, 2024.


ORDER :

-

Heard.

Issue notice to respondents returnable on 1st October, 2024. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-