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Aashish Niranjan Shah vs Union Of India Thr The Secretary ...
2024 Latest Caselaw 22942 Bom

Citation : 2024 Latest Caselaw 22942 Bom
Judgement Date : 6 August, 2024

Bombay High Court

Aashish Niranjan Shah vs Union Of India Thr The Secretary ... on 6 August, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

          Digitally
          signed by
          PRASHANT
PRASHANT VILAS RANE
VILAS
         Date:
                                                                                                929WP2896-22.DOC
RANE     2024.08.08
          16:04:07
          +0530




    pvr

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                CIVIL APPELLATE JURISDICTION

                                               WRIT PETITION NO. 2896 OF 2022

                       Aashish Niranjan Shah                                         ...Petitioner
                                              Versus
                       Union of India thr. The Secretary Ministry of Finance
                       Dept. & Ors.                                                  ...Respondents
                                                           ----

                       Mr. Sagar Tilak with Mr. Sachin Hande with Ms. Payal Rathod, for the
                       Petitioners.
                       Mr. Suresh Kumar, for the Respondents.
                                               _______________________
                                    CORAM:               G. S. KULKARNI &
                                                         SOMASEKHAR SUNDARESAN, JJ.

DATE 6 August 2024

_______________________ P.C.

1. Heard learned Counsel for the parties.

2. Judgment reserved.

(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.)

6 August 2024

 
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