Anita Rangrao Salunke And Anr vs Shivkantabai @ Sajabai Yeshwant ...
2024 Latest Caselaw 22938 Bom

Bombay High Court

Anita Rangrao Salunke And Anr vs Shivkantabai @ Sajabai Yeshwant ... on 6 August, 2024

                                         1                                919


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

           919 WRIT PETITION NO. 1435 OF 2004
           ANITA RANGRAO SALUNKE AND ANR
                           VERSUS
SHIVKANTABAI @ SAJABAI YESHWANT SALUNKE DIED AND ORS
                               ...
      Advocate for the Petitioner : Mr. N P Patil (Absent)
         AGP for Respondent/State: Mr. B. A. Shinde
       Advocate for Respondent No.6 : Mr. H. V. Tungar
       Advocate for Respondent No.7 : Mr. S. S. Halkude
                               ...

                                     CORAM : ARUN R. PEDNEKER, J.

                                     DATE      : 06th AUGUST, 2024

PER COURT:

1. Mr. H. V. Tungar, learned counsel appearing for the respondent submits that he has filed purshis as regards demise of respondents no.8 and 9 on 25.08.2022. The said respondents have expired i.e. respondent no. 8 on 13.07.2022 and respondent no.9 about five years prior to filing of the purshis; the exact date is not mentioned.

2. In view of the same, as no steps are taken by the learned counsel for the petitioners to bring the legal heirs on record, the petition stands abated against respondents no.8 and 9.

3. Liberty to file the relevant Judgments.

4. List this matter 27.08.2024.

[ARUN R. PEDNEKER, J.] marathe