Indumati Keshav Ugale (Deleted ... vs Smt. Vandana Mahendra Ugale And Anr
2024 Latest Caselaw 22937 Bom

Bombay High Court

Indumati Keshav Ugale (Deleted ... vs Smt. Vandana Mahendra Ugale And Anr on 6 August, 2024

                                                                  19.914.22 sa.docx

Iresh
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION
                             SECOND APPEAL NO. 914 OF 2022
                                          WITH
                          INTERIM APPLICATION NO. 30732 OF 2022
                                           IN
                             SECOND APPEAL NO. 914 OF 2022

        Indumati Keshav Ugale                                       .....Appellant
        (Deleted Deceased) Dinanath
        Keshav Ugale

               Vs.

        Smt. Vandana Mahendra Ugale and anr                         .....Respondents

        Mr. Niranjan Bhavake i/b Mr. Ankit Jadhav for the appellant
        Mr. Ganesh Bhujbal for respondent nos. 1 and 2

                                        CORAM : GAURI GODSE, J.
                                        DATE :  6th AUGUST 2024

        ORDER:

1. Learned counsels for the parties seek time to place on record

copy of Judgment in Regular Civil Suit No. 360 of 1963 and Regular

Civil Suit No. 523 of 1960.

2. List the second appeal under the caption for "Urgent Admission"

on 30th August 2024.

[GAURI GODSE, J.]