Shri.Dnyaneshwar Shivram Shinde vs Shri.Balasaheb Adinath Raval
2024 Latest Caselaw 22747 Bom

Bombay High Court

Shri.Dnyaneshwar Shivram Shinde vs Shri.Balasaheb Adinath Raval on 5 August, 2024

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VIJAY   RAJGURU
RAJGURU Date:
        2024.08.08
        13:07:02
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                                                                                         59-sa-423-2018.doc




                     varsha              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      CIVIL APPELLATE JURISDICTION
                                                     SECOND APPEAL NO. 423 OF 2018


                               Shri Dnyaneshwar Shivram Shinde                          ... Appellant
                                              vs.
                               Shri Balasaheb Adinath Raval and Ors                     ... Respondents

                               Mr. Padmanabh D. Pise a/w. Ms. Sejal A. Hariyan, for Appellant.


                                                                 CORAM : GAURI GODSE, J.
                                                                 DATED : 5th AUGUST 2024


                               ORDER:

1. Learned counsel for the appellant submits that the original

defendant no.2 has filed Second Appeal No. 190 of 2018, to

challenge the same impugned judgment and decree. He therefore

requests to keep the present Second Appeal alongwith the

connected Second Appeal which is due on 4th October 2024.

2. List this Second Appeal on 4th October 2024 alongwith

Second Appeal No. 190 of 2018.

(GAURI GODSE, J.)

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