Citation : 2024 Latest Caselaw 22744 Bom
Judgement Date : 5 August, 2024
16.appa.300.24.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION NO.300 OF 2024
IN
CRIMINAL APPEAL (ST.) NO.2172 OF 2024
(Central Bureau of Investigation Vs. Shri Naresh Kumar Ram Singh and anr.)
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Mr. P.K. Sathianathan, Advocate for the appellant.
CORAM:- URMILA JOSHI-PHALKE, J.
DATED :- AUGUST 5, 2024.
By this appeal, the appellant has challenged the judgment and order of acquittal dated 21/10/2023 passed by the Special Judge, CBI, Nagpur in Special Case No.33/2011.
2. Issue notice to the respondents, returnable after two weeks.
3. Learned APP waives notice for the State and seeks time to file reply.
(URMILA JOSHI-PHALKE, J.) *Divya
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