Citation : 2024 Latest Caselaw 22731 Bom
Judgement Date : 5 August, 2024
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1878 OF 2011
Fakruddin A. Choudhary ....APPELLANT
V/S
Ali Mirza S/o Kaisar Mirza And Others ....RESPONDENT
Mr. J. S. Yadav a/w Mr. Vaibhav Sugdare i/b Mr. B.P. Shukla for Appellant Mr. Bipin Joshi a/w Ms. Sakshi Agarwal for Respondent nos. 1 to 3
CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 5th August, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!