Forsta Medtech Pvt. Ltd vs State Of Maharashtra Through Principal ...
2024 Latest Caselaw 22722 Bom

Bombay High Court

Forsta Medtech Pvt. Ltd vs State Of Maharashtra Through Principal ... on 5 August, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                               Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2666 OF 2024

 Forsta Medtech Pvt. Ltd.,                              ....PETITIONER
             V/S
 State Of Maharashtra Through Principal               ....RESPONDENT

Secretary Ministry Of Health And Family Welfare

Mr.Akash Prasad though Video conference a/w Mr. Rishi Murarka, Advocate for Petitioner. Smt. P.H. Kantharia, GP a/w Smt. Jyoti Chavan, Addl. GP a/w Shri.Amar Mishra, AGP for State/ Respondent nos. 1 to 3 Shri. Kaustubh Patil through Video conference, Advocate for Respondent no.4

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 5th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )