Mumbai Port Trust Non Sc/St Employees ... vs The Board Of Trustees Of Mumbai Port ...
2024 Latest Caselaw 22666 Bom

Bombay High Court

Mumbai Port Trust Non Sc/St Employees ... vs The Board Of Trustees Of Mumbai Port ... on 5 August, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

                     JPP                                     1              43. CONPW 17.21.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                       CONTEMPT PETITION NO. 17 OF 2021
                                                     in
                                        WRIT PETITION NO. 1164 OF 2012

                     Mumbai Port Trust Non SC/ST
                     Employees Association and Anr.                     ... Petitioners

                               V/s.

                     The Board of Trustees of Mumbai
                     Port Trust Mumbai Port Trust and Ors.              ... Respondents

                                                 with
                               INTERIM APPLICATION (L) NO. 13244 OF 2022
                                                  in
                                  CONTEMPT PETITION NO. 17 OF 2021

                     Sakharam Shivram Patade                            ... Applicant

                               V/s.

                     Mumbai Port Trust Non SC/ST
                     Employees Association and Ors.                     ... Respondents

                     Mr. V.Y. Sanglikar for the Petitioner
                     Ms. Nima Motiwalla with Ms. Anjali Katicha i/b. Motiwalla & Co.
                     for the Respondent Nos. 1 to 3
                     Mr. Sachi Patil i/b. Mr. Y.S. Bhate for UOI in WP 1164/12

                                                           CORAM : NITIN JAMDAR &
                                                                  M.M. SATHAYE, JJ.

JYOTI Digitally signed by JYOTI PRAKASH PRAKASH PAWAR Date: 2024.08.06 DATE : 05 AUGUST 2024 PAWAR 14:21:20 +0530

JPP 2 43. CONPW 17.21.doc

P.C. :-

The learned Counsel appears for Respondent No.1. As of today, we are not issuing a notice to Respondent Nos. 2 and 3 who have been joined by name to enable the learned Counsel for Respondent No.1 to examine the judgment of this Court in Writ Petition No. 1164 of 2012 and take necessary corrective action, if required.

2. Stand over to 2 September 2024.

3. If the response of Respondent No.1 is not found to be satisfactory, the Court may consider issuing notice to Respondent Nos. 2 and 3.

M.M. SATHAYE, J. NITIN JAMDAR, J.