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Ashwin Khater And Anr vs Avinash Khater And 3 Ors
2024 Latest Caselaw 22158 Bom

Citation : 2024 Latest Caselaw 22158 Bom
Judgement Date : 1 August, 2024

Bombay High Court

Ashwin Khater And Anr vs Avinash Khater And 3 Ors on 1 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                    55-SJ-8-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                               IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO. 8 OF 2021

 Ashwin Khater and another                   ... Plaintiff

                  V/s.

 Avinash Khater and others                   ... Defendants

                                   WITH
                  INTERIM APPLICATION (L) NO. 8765 OF 2024
                                    IN
                   SUMMONS FOR JUDGMENT NO. 8 OF 2021

 Mr. Rashmin Khandekar alongwith Ms. Shaheda Madraswala and Ms.
 Rajni Mehta instructed by Vashi & Vashi, Advocate for the Plaintiff.
 Mr. Dharam Jumani alongwith Mr. Munaf Virjee, Mr. Rushabh Parekh,
 Mr. Akash Agarwal and Ms. Tirtha Mukherjee, Advocate for the
 Defendant No.1.
 Mr. Yash Momaya for Defendants No.2 and 3.
 Mr. Manoj Pandit for Defendant No.4.

                           CORAM        :    ABHAY AHUJA, J.

DATE : 1 AUGUST, 2024

P.C. :

1. This matter has been partly heard.

2. List on 2nd September 2024 at 3.30 p.m.

(ABHAY AHUJA, J.)

 
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