Mangesh S/O Ramdas Mohankar vs Education Officer (Secondary), Zilla ...
2024 Latest Caselaw 22154 Bom

Bombay High Court

Mangesh S/O Ramdas Mohankar vs Education Officer (Secondary), Zilla ... on 1 August, 2024

Bench: Vinay Joshi, M. W. Chandwani

                                                                1                                    4.wp.4257.2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                             WRIT PETITION NO.4257 OF 2023
                                                   Mangesh s/o Ramdas Mohankar
                                                                 ..vs..
                                            Education Officer (Sec.), Z.P., Nagpur and ors.

                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                                 Shri V.A. Dhabe, Advocate for the petitioner.
                                                 Ms Sapkal, Assistant Government Pleader for the State.



                                            CORAM : VINAY JOSHI AND M.W.CHANDWANI, JJ.

DATED : 01.08.2024.

It is brought to our notice that inadvertent mistake has been occurred in the first page of judgment while mentioning the date of judgment.

2. The same shall be corrected as "26 th July, 2024"

instead of "26th July, 2023".

3. Necessary correction be made forthwith.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J.)

Trupti

Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 01/08/2024 15:47:07