Akkatai Parsu Kamble vs State Of Maharashtra Thr Principal ...
2024 Latest Caselaw 22128 Bom

Bombay High Court

Akkatai Parsu Kamble vs State Of Maharashtra Thr Principal ... on 1 August, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                   12-ASWP-14131-2023-O-.doc



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION

                                                WRIT PETITION NO. 14131 OF 2023

                           Akkatai Parsu Kamble                                              ...Petitioner

                                     Versus
                          State of Maharashtra & Ors                                         ...Respondents

                                                                  WITH
                                           INTERIM APPLICATION (ST) NO. 21176 OF 2024
                                                                  WITH
                                             INTERIM APPLICATION NO. 7256 OF 2024
                                                                     IN
                                                WRIT PETITION NO. 14131 OF 2023


                          Mr. Chetan Patil, i/b Mandar G. Bagkar, Advocates for the
                          Petitioner.
                          Mr. S.H. Kankal, AGP, Respondent-State.
                          Mr. Rakesh Singh, a/w Heena Shaikh, i/b M.V. Kini & Co.,
                          Advocates for Respondent No.5.
                          Mr. Namitkumar S. Pansare, i/b Drupad Patil, Advocates for
                          Applicant in IA/21176/2024.
                          Mr. Nikhil N. Pawar, a/w Salim Mulla, Advocates for Applicant n
                          IA/7256/2024.

                                            CORAM         : G. S. KULKARNI &
                                                              SOMASEKHAR SUNDARESAN, JJ.

Digitally DATE : AUGUST 01, 2024 signed by ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:

2024.08.02 17:57:55 +0530

August , 2024 Ashwini Vallakati

12-ASWP-14131-2023-O-.doc

PC :

1. Heard learned Counsel for the parties. Reserved for

judgment.

[ SOMASEKHAR SUNDARESAN, J.] [ G. S. KULKARNI, J.]

August , 2024 Ashwini Vallakati