The Saraswat Co-Operative Bank Ltd vs Hamid Ahmed Kanche And 3 Ors
2024 Latest Caselaw 22099 Bom

Bombay High Court

The Saraswat Co-Operative Bank Ltd vs Hamid Ahmed Kanche And 3 Ors on 1 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                902. IAL 4492-20 in COMEXL 1595-19.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION (L) NO. 4492 OF 2020
                                                    IN
                            COMMERCIAL EXECUTION APPLICATION (L) NO. 1595 OF 2019

                       The Saraswat Co-operative Bank Ltd.                          ...Applicant
                                  V/s.
                       Hamid Ahmed Kanche and Ors.                                  ...Respondents

                       Ms. Aneesa Cheema i/b Mr. Vivek Phadke, Advocate for the Applicant.
                       Mr. Reshant shah with Mr. Krishna Kadam i/b Lex Counseiller for
                       Respondents.

                                                 CORAM   :   ABHAY AHUJA, J.

                                                 DATE    :   1st AUGUST, 2024
                       P.C. :

1. This matter has been listed under the caption for dismissal.

However, when the matter is called out, Ms. Cheema, learned Counsel

NIKITA appears for the Applicant and apologizes for failing to remain present YOGESH GADGIL

2. Mr. Shah, learned Counsel appears for the Judgment Debtor-

Respondent and submits that some of the heirs of the deceased

Respondent are yet to be brought on record.

902. IAL 4492-20 in COMEXL 1595-19.doc

3. Let the legal heirs of the deceased Respondent be brought on

record by the next date. List on 18th September, 2024.

(ABHAY AHUJA, J.)