Ahuja Properties And Developers ... vs Ramesh Kedarmal Modi
2023 Latest Caselaw 9906 Bom

                               1                                                  40 sj 40-21 with ia 2024-21-os.doc


                                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                                        SUMMONS FOR JUDGMENT NO.40 OF 2021
                                                                        WITH
                                                         INTERIM APPLICATION NO.2024 OF 2021
                                                                          IN
                                                        SUMMONS FOR JUDGMENT NO.40 OF 2021

                               Ramesh Kedarmal Modi                   ... Plaintiff
                                     Vs.
                               Ahuja Properties and Developers and ors.... Defendants/Applicants

                                                                            -------

                               Mr.Yash Sethiya i/by Ms.Sunanda Kumbhat, Advocates for the Plaintiff.
                               Mr.Saurabh S. Godbole i/by Mr.Sahil Mahajan, Advocates for                               the
                               Defendants/Applicants.

                                                                            -------

                                                           CORAM :       ABHAY AHUJA, J.

                                                           DATE :        25 SEPTEMBER, 2023.


                               P.C. :

1. Today again time is being sought by Mr.Saurabh S. Godbole, learned

counsel for the Applicants for filing rejoinder in the matter.

2. Let the rejoinder positively be filed by the next date with a copy to the

other side.

3. List on 3rd October, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 25/09/2023 18:25:05