Gutka Exports Through Its ... vs Ahuja Properties And Associates ...
2023 Latest Caselaw 9904 Bom

                                                        24-SJ-11-2020.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                 ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.11 OF 2020
                                IN
                COMMERCIAL SUMMARY SUIT NO.40 OF 2019

GUTKA EXPORTS THROUGH ITS PROPRIETOR )
HITESH CHUNILAL GUTKA                )...PLAINTIFF

         V/s.

AHUJA PROPERTIES AND ASSOCIATES & ORS. )...DEFENDANTS

Ms.Preeti Gada, Advocate for the Plaintiff.
None for the Defendants.

                          CORAM       :       ABHAY AHUJA, J.

                          DATE        :       25th SEPTEMBER 2023

P.C. :

1. Ms.Preeti Gada, learned Counsel, appears for the Plaintiff and

submits that the partners of the Defendants have already been declared

as Insolvent. She submits that there are two other similar suits against

the same Defendants and the matter be listed on 3rd October 2023.

2. Accordingly, list on 3rd October 2023 along with connected

SJ/6/2020 in COMS/63/2019 and SJ/5/2020 in COMS/58/2019.

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                                                                                     24-SJ-11-2020.doc

3. Learned Counsel for the Plaintiff to also take instructions on

whether she is desirous of withdrawing the suits.

                                                                    (ABHAY AHUJA, J.)




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Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 25/09/2023 17:54:57