Amrut Enterprises vs Union Of India And 5 Ors
2023 Latest Caselaw 9901 Bom

                                             9.2446.19-wp.docx


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION NO.2446 OF 2019

Amrut Enterprises                               ..... Petitioner

       Vs.

Union of India & Ors.                           ..... Respondents


Mr. Anand Poojari I/b. S. I. Joshi & Co. for the Petitioner
Mr. T. C. Subramanian I/b. T. J. Pandian for the Respondents


               CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                      ARIF S. DOCTOR, J.

               DATE          : SEPTEMBER 25, 2023

P.C.

Stand over to 29th September 2023 to enable learned

Counsel for the Respondents to seek instructions, as to whether

this matter can be disposed of in terms of the judgment dated

25th April 2018 passed by the coordinate bench of this Court in

Writ Petition No.1996 of 2017 (A2Z Infraservices Ltd. Vs. Union

of India & Ors.).

(ARIF S. DOCTOR,J)                              (CHIEF JUSTICE)




Basavraj                                                               1/1