Manoj Damani vs Alag Property Construction Pvt. ...
2023 Latest Caselaw 9794 Bom

                                                                          1                16 sj 4-22 in comss 26-21-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                       SUMMONS FOR JUDGMENT NO.4 OF 2022
                                                                      IN
                                                      COMMERCIAL SUMMARY SUIT NO.26 OF 2021

                               Manoj Damani                                                   ... Plaintiff
                                     Vs.
                               Alag Property Constructions Private Limited                    ... Defendant

                                                                              -------

                               Mr.Anant Ratnaparkhi i/by M/s IC Legal, Advocate for the Plaintiff.
                               Mr.Sanjay P. Shinde i/by Mr.Sanjay Manek, Advocates for the Defendant.

                                                                              -------

                                                          CORAM :      ABHAY AHUJA, J.

                                                          DATE :       20 SEPTEMBER, 2023.


                               P.C. :

1. When the matter is called out, Mr.Sanjay P. Shinde, learned counsel for

the Defendant submits that the negotiations are going on and are at final stages

and some time be granted. Mr.Anant Ratnaparkhi, learned counsel for the

Plaintiff submits that he has no such information.

2. Be that as it may, list on 4th October, 2023.

3. It is made clear that if Consent Terms are not filed by the next date, this

court may consider proceeding to conclude the hearing and pass appropriate

orders.

                                                                                        (ABHAY AHUJA, J.)



                                  Priya R. Soparkar                                                                     1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 21/09/2023 19:50:25