Th National Insurance Co. Ltd., ... vs Shri Sheshrao S/O Shri Shankarrao ...
2023 Latest Caselaw 9675 Bom

  2023:BHC-NAG:13827
                                                                   -1-                         15.FA.899.2012.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                      CIVIL APPLICATION (CAF) NO. 2285 OF 2012
                                                        IN
                                            FIRST APPEAL NO. 899 OF 2012
                                             The National Insurance Co. Ltd., Nagpur
                                                                Vs.
                                       Shri Sheshrao S/o. Shri Shankarrao Ghodmare & Ors.
                 **********************************************************************************************
                 Office Notes, Office Memoranda of Coram,                    Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 **********************************************************************************************
                                        Ms. A.S. Kale, Advocate for Respondent Nos.1 & 2.
                                        Mr. M.R. Puranik, Advocate h/f. Mr. R.B. Puranik, Advocate for Respondent
                                        No.3.

                                                   CORAM : G. A. SANAP, J.

DATED : 14th SEPTEMBER, 2023.

The entire amount of compensation has been deposited before the Commissioner under the Workmen's Compensation Act, Nagpur.

2. In view of the above, the execution of the impugned judgment and award is stayed till the decision of the appeal.

3. The application stands disposed of.

FIRST APPEAL NO. 899 OF 2012

4. List this matter for final hearing on 29th September, 2023.

(G. A. SANAP, J.) Vijay

Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 15/09/2023 19:15:03