Sheetal Builders Pvt.Ltd vs The City And Industrial ...
2023 Latest Caselaw 9655 Bom

                                                                                  Board Sr.No.:-39

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 497 OF 2005

 Sheetal Builders Pvt.ltd.                     ....APPELLANT
             V/S
 The City And Industrial Development Corpn. ....RESPONDENT

Of Maharashtra Ltd.

Mr. Nishant Tripathi a/w Mr. Pranav Vaidya, Mr. Somnath Iyer i/b M. Tripathi & Co. for Appellants Mr. G. S. Hegde, Sr Advocate i/b Mr. P. M. Bhansali for Respondent- CIDCO

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 13th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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