Saidu Channappa Kalkhare And ... vs Laxmibai Dattatrya Gulbhele
2023 Latest Caselaw 9594 Bom

                                    1                             907-SA-357-93.odt




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


                       SECOND APPEAL NO.357 OF 1993
                     WITH CA/11921/2003 IN SA/357/1993

              SAIDU CHANNAPPA KALKHARE AND ANOTHER
                                 VERSUS
                    LAXMIBAI DATTATRYA GULBHELE
                                    ...
            Advocate for Appellants : Mr. N. P. Patil Jamalpurkar
           Advocate for Respondent : Ms. Rekha Choudhari h/f.
                                      Mr. S. S. Choudhary
                                    ...

                                        CORAM :        S. G. MEHARE, J.

                                        DATE       : 12-09-2023

PER COURT :-

1. Learned counsel for the appellants has argued the appeal

and placed on record case law on the substantial question of law

involved in this case. Learned counsel for the respondent seeks

time to go through the judgments and advance arguments by the

next date. Time granted.

2. Stand over to 27.09.2023.

( S. G. MEHARE ) JUDGE

rrd