Mahesh Sitaram Raut vs The National Investigation ...
2023 Latest Caselaw 9593 Bom

                     Osk                                                       1-Apeal-232-2022.odt



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            CRIMINAL APPELLATE JURISDICTION

                                            CRIMINAL APPEAL NO. 232 OF 2022

                     Mahesh Sitaram Raut                              ]     ... Appellant
                              V/s.
                     1. The National Investigation Agency &           ]
                     2. The State of Maharashtra                      ]     ... Respondents



                     Mr.Mihir Desai a/w. Ms.Pritha Paul, Ms.Devyani Kulkarni & Mr.Swaroop Nair
                     i/b. Mr.Vijay Hiremath for Appellant.
                     Mr.Devang Vyas, Additional Solicitor General of India a/w. Mr.Sandesh Patil,
                     Mr.Chintan Shah, Mrs.Anusha Amin & Mr.Shrikant Sonkawade for
                     Respondent No.1-NIA.
                     Mrs.A.S. Pai, P.P. a/w. Mrs.S.D. Shinde, A.P.P. for Respondent No.2-State.


                                                       CORAM : A. S. GADKARI AND
                                                               SHARMILA U. DESHMUKH, JJ.

DATE : 12th September 2023.

P.C. :

                     .                Closed for Judgment.



                              ( SHARMILA U. DESHMUKH, J. )                  ( A.S. GADKARI, J. )

Signed by: Omkar S. Kumbhakarn Designation: PA To Honourable Judge 1/1 Date: 13/09/2023 15:30:59