Sudhir Hanumat @ Hanuman Waghmare vs The District Magistrate, Beed
2023 Latest Caselaw 9586 Bom

2023:BHC-AUG:19922-DB



                          IN THE HIGH COURT OF JUDICATURE OF BOMBAY

                                               BENCH AT AURANGABAD


                                CRIMINAL WRIT PETITION NO.894 OF 2023


                 Sudhir Hanumant @ Hanuman Waghmare ... PETITIONER

                          VERSUS

                 District Magistrate, Beed & ors.               ... RESPONDENTS

                                                  .......
                 Mr. R.A. Jaiswal, Advocate for petitioner
                 Mr. A.R. Kale, A.P.P. for respondents
                                                  .......

                                           CORAM :    R.G. AVACHAT AND
                                                      SANJAY A. DESHMUKH, JJ.

Date of reserving judgment : 22nd August, 2023 Date of pronouncing judgment : 12th September, 2023

OPERATIVE ORDER :

For the reasons recorded separately, following order is

passed :

The petition is allowed in terms of prayer clause (b).

The petitioner be set at liberty forthwith, if not required in any other

case.

(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.)

fmp/-