Citation : 2023 Latest Caselaw 9520 Bom
Judgement Date : 11 September, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH
AT AURANGABAD
16 SECOND APPEAL NO.167 OF 2013
BHAGWAN NATHA TIJORE
VERSUS
SHASHIKALA ASHRU BABAR AND ORS
...
Advocate for Appellant : Mr. I. G. Durrani.
Advocate for Respondent Nos.1 to 3 : Mr. Nangare Prashant R.
...
CORAM : S. G. MEHARE, J.
DATE : 11.09.2023
PER COURT :-
1. Second Appeal Stamp No.27824 of 2012 and present
second appeal are arising out of the same judgment.
2. Hence, list both the appeals for admission hearing on
17.10.2023.
(S. G. MEHARE, J.)
...
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