V.I.D.C., Through Its Executive ... vs Devram Baliram Adole And Others
2023 Latest Caselaw 9509 Bom

Citation : 2023 Latest Caselaw 9509 Bom
Judgement Date : 11 September, 2023

Bombay High Court

V.I.D.C., Through Its Executive ... vs Devram Baliram Adole And Others on 11 September, 2023

Bench: G. A. Sanap

                                            1                                    31 caf2655.23.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            : NAGPUR BENCH : NAGPUR.

                     CIVIL APPLICATION (CAF) NO. 2655 OF 2023
                                        IN
                         FIRST APPEAL ST. NO. 4879 OF 2023
   VIDC THRU. ITS EXEC.ENGINEER, KOHALA PROJECT, NER, DIST. YAVATMAL & ANR.
                                   VERSUS
                     DEVRAM BALIRAM ADOLE AND OTHERS
-------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                          Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
-------------------------------------------------------------------------------------------------------
                          Mr. M. A. Kadu, Advocate for the appellant/applicant
                          Ms. H. N. Jaipurkar, A. G. P. for respondent nos.2 and 3.

                                  CORAM : G. A. SANAP, J.

DATE : SEPTEMBER 11, 2023.

1. Heard learned advocate for the applicants.

2. Issue notice to the respondents.

3. Learned Assistant Government Pleader waives service of notice on behalf of respondent nos.2 and 3.

4. Notice to respondent no.1 returnable within eight weeks.

Civil Application (CAF) No. 2656 of 2023

1. Heard learned advocate for the applicants.

2. This is an application for grant of stay.

3. Subject to the appellants depositing entire compensation within twelve weeks from today, there shall be stay to the execution of impugned judgment and award dated 18.08.2022 passed by learned 5th Jt. Civil Judge, Senior Division, Yavatmal in L.A.C. No. 156/2018.

4. The application is allowed and disposed of accordingly.

JUDGE 2 31 caf2655.23.odt

Diwale

Signed by: DIWALE Designation: PS To Honourable Judge Date: 12/09/2023 11:06:06