Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kapadia Development Cooperative ... vs New Nalanda Cooperative Housing ...
2023 Latest Caselaw 9473 Bom

Citation : 2023 Latest Caselaw 9473 Bom
Judgement Date : 8 September, 2023

Bombay High Court
Kapadia Development Cooperative ... vs New Nalanda Cooperative Housing ... on 8 September, 2023
Bench: Anuja Prabhudessai
                                                                                      905 wp 10751-23.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO. 10751 OF 2023

                            New Nalanda Co-operative
                            Hsg. Soc. Ltd.                                     ..Petitioner/s
                                        v/s.
                            Kapadia Development Co-operative
                            Hsg. Soc. Ltd.                                     ..Respondents

                                                          WITH
                                              WRIT PETITION NO. 10680 OF 2023

                            Kapadia Development Co-operative
                            Hsg. Soc. Ltd.                                     ..Petitioner/s
                                        v/s.
                            New Nalanda Co-operative Hsg. Soc. Ltd.            ..Respondents

                            Mr. Mohd. Zain Khan for the Petitioner/s in WP/10751/23 and for the
                            Respondent in WP/10680/23.
                            Mr. Darpan Jain h/f. Rakesh Agrawal for the Petitioner in WP/10680/23
                            and for the Respondent in WP/10751/23.

                                                        CORAM : ANUJA PRABHUDESSAI, J.

DATED : 8th SEPTEMBER, 2023.

P.C.

1. Since the parties are exploring the possibility of an amicable

settlement, execution of the impugned judgment and decree, as well as

the Appellate Court Order dated 28.07.2023 is stayed till the next date of

hearing.

2. Stand over to 29.09.2023.

(ANUJA PRABHUDESSAI, J.)

Signed by: P.P.Salgoankar P PPS Designation: SALGAONKAR To Honourable Judge 1 of 1 Date: 08/09/2023 17:49:04

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter