Beena Wife Of Decd Shri. Sumit ... vs Mr. Abhay Mahadeo Thipsay , Former ...
2023 Latest Caselaw 9452 Bom

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                                                    praecipe WP - 10744 OF 2018.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                      WRIT PETITION NO. 10744 OF 2018
Beena (Wife of Deceased Sumit Mitra)
Thr. Power of Attorney Holder
Sanjay Mitra & Anr.                             ..... Petitioners

        VERSUS

Abhay Thipsay & Ors.                            ..... Respondents

Ms. Aparna Deokar i/b. M.P.Vashi & Co. for the Petitioners.

Mr.Rohan Kelkar a/w. Mr.Prabhakar Jadhav for the Respondent No.1.
                                       CORAM: ABHAY AHUJA, J.

DATE : 7th SEPTEMBER, 2023

P.C:-

Not on board. Mentioned.

2. The learned counsel for the petitioners seeks leave of this Court

for filing the written submissions with supporting judgments. Registry

to accept the same.

3. The learned counsel for the respondent no.1 submits that he has

just received copy of the written submissions from the petitioners and

seeks one week time to file written submissions on behalf of the

respondent no.1. Let the written submissions be filed within a period of

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praecipe WP - 10744 OF 2018.doc

one week on behalf of the respondent no.1.

4. Praecipe accordingly stands disposed.

[ABHAY AHUJA, J.]