Vinayak Vijaysingh Chauhan vs N.D. Arts World Pvt. Ltd. And 2 Ors
2023 Latest Caselaw 9396 Bom

KVM

                                        1/1
                                                           35 - SJ 63 OF 2021.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
             SUMMONS FOR JUDGMENT NO. 63 OF 2021
                            IN
           COMMERCIAL SUMMARY SUIT NO. 1109 OF 2019
Vinayak Vijaysingh Chauhan                           ..... Plaintiff

        VERSUS

N.D. Arts World Pvt. Ltd. & Ors.                     ..... Defendants

Mr.S.J.Shelke a/w. Mr.Hemant Ghadigaonkar for the Plaintiff.

Ms.Deepa Kamath a/w. Ms.Vrunda Surve for the Defendant Nos. 1 and
2.
                                       CORAM: ABHAY AHUJA, J.

DATE : 6th SEPTEMBER, 2023

P.C:-

Mentioned out of turn at 1.30 p.m.

2. Ms.Kamath, learned counsel for the defendant nos. 1 and 2

submits that the defendant no.2 has expired and she would be

furnishing the details of the heirs to the learned advocate for the

plaintiff within a period of two weeks. Accordingly, list on 26th

September, 2023.

[ABHAY AHUJA, J.]