Shar Metal Scrap Co.Ltd vs Miraj Metals And 3 Ors
2023 Latest Caselaw 9394 Bom

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                                                           34 - SJ 86 OF 2019.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
             SUMMONS FOR JUDGMENT NO. 86 OF 2019
                            IN
           COMMERCIAL SUMMARY SUIT NO. 1415 OF 2019
Shar Metal Scrap Co.Ltd.                             ..... Plaintiff
     VERSUS
Miraj Metals & Ors.                                  ..... Defendants

Mr.Devendra Kuber for the Plaintiff.
Mr.Tejas S. Mahamuni for the Defendant Nos. 1 to 3.
Ms.Sabeena Mahadik a/w. Ms.Sagar Hate for the Defendant No.4.
                                       CORAM: ABHAY AHUJA, J.

DATE : 6th SEPTEMBER, 2023

P.C:-

Mentioned out of turn at 1.30 p.m.

2. Ms.Mahadik, learned counsel for the defendant no.4, Bank of

Baroda submits that the documents sought by the plaintiff are in the

custody of the Central Bureau of Investigation and she needs some

more time to procure those documents and file an affidavit of evidence.

At her request, list on 23rd October, 2023.

3. Let the documents be procured by then and an affidavit of

evidence with a copy to the other side also be filed.

[ABHAY AHUJA, J.]