Jetty Venkata Uma Maheswara Rao vs Micky Chottu Panjwani
2023 Latest Caselaw 9390 Bom

                                        1                    39 ss 11-23 and ors-os.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                             SUMMARY SUIT NO.11 OF 2023
                                        WITH
                       INTERIM APPLICATION (L) NO.13111 OF 2023
                                         IN
                             SUMMARY SUIT NO.11 OF 2023
                                        WITH
                        SUMMONS FOR JUDGMENT NO.15 OF 2023
                                         IN

                             SUMMARY SUIT NO.11 OF 2023


Jetty Venkata Uma Maheswara Rao                ... Plaintiff/Applicant
       Vs.
Micky Chottu Panjwani                          ... Defendant

                                            -------

Ms.Sanjana Pandey with Mr.Mayank Sharma i/by M/s Krishnamurthy                        and
Company , Advocates for the Plaintiff/Applicant.
None for the Defendant.

                                            -------

                          CORAM :    ABHAY AHUJA, J.

                          DATE :     06 SEPTEMBER, 2023.
P.C. :


Mentioned at 4.57 p.m.

1. Ms.Sanjana Pandey, learned counsel appears for the Plaintiff and submits

that although an attempt was made to serve the Defendant, summons has been

returned unserved and she seeks leave of this court to serve by substituted

mode.

  Priya R. Soparkar                                                                  1 of 2
                                                                            2                39 ss 11-23 and ors-os.doc

2. Let an appropriate application be taken out by the next date.

3. List on 27th September, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 2 of 2

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 08/09/2023 10:43:17